Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(3) in U.P. Zila Panchayats Service Rules, 1970

(3)Annual confidential remarks, shall ordinarily, be recorded in the month of April every year.