Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(9) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (9)No person with a previous history of violation of child rights shall be empanelled in the list of translators and interpreters.
