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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(11) in The Coal Mines Regulations, 2011

(11)The apparatus or machine to be used for welding or cutting shall not be used if 0.2 percent or more inflammable gas is detected at any time and intimation of such occurrence shall be given to the Chief Inspector and Regional Inspector in writing.