Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 21 in Tripura Foodgrains (Distribution) Control Order, 1972 21. Direction by Director. - Every appointed retailer shall comply with such other directions as may be issued from time to time by the Director.
