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[Cites 0, Cited by 0] [Section 253] [Entire Act]

State of Uttar Pradesh - Subsection

Section 253(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)No order or direction referred to in Section 251 shall be questioned in any other manner or by any other authority than is provided therein.