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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in Customs House Agents Licensing Regulations, 1984

(1)A licensee required to maintain accounts under these regulations shall maintain such accounts, -
(a)in an orderly and itemised manner and keep them current,
(b)reflect all financial transactions as Custom House Agent.