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State of Himachal Pradesh - Section

Section 10 in Himachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances, Powers, Privileges and Amenities) Act, 2006

10. Parliamentary Secretary not to draw salary or allowances as member.

- No Parliamentary Secretary, in receipt of the salary or allowances under this Act, shall be entitled to receive any sum by way of salary or allowances as member.