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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(i) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(i)"Council for Education and Research" means the Himachal Pradesh Council of Agricultural, Horticultural and Forestry Education and Research, set up under section 9 of the Act;