Kerala High Court
K.K.Mohanan vs State Of Kerala on 17 January, 2019
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY ,THE 17TH DAY OF JANUARY 2019 / 27TH POUSHA,
1940
WP(C).No. 35387 of 2018
PETITIONER/S:
1 K.K.MOHANAN
AGED 67 YEARS
S/O KOCHU
PROPRIETOR KANNARA CABLE VISION
MARIATHURUTHU P.O
KUDAMALOOR
KOTTAYAM DISTRICT
PIN-686017
2 SREEJITH V.S.
AGED 49 YEARS
S/O. V.K. SOMAN, PROPRIETOR, ARATHY
COMMUNICATIONS, KADAPOOR, VATTUKULAM P.O,
KOTTAYAM DISTRICT, PIN-686587
3 BINO ZACHARIAS
AGED 42 YEARS
S/O. N.C. SCARIA, PROPRIETOR, LIYA CABLE
VISION, KANNAKKARY P.O, KOTTAYAM DISTRICT,
PIN-686 632
4 ANNIE BINO
AGED 42 YEARS
S/O. M.T. KURIAN, PROPRIETOR, AAJ TAK CABLE
VISION, KANAKKERY P.O, KOTTAYAM DISTRICT,
PINM-686 632
5 REJUMON K.P.
AGED 39 YEARS
S/O. PURUSHOTHAMAN K.G., PROPRIETOR, DEVU
CABLE NETWORK, MARIYAPPALLY P.O, KOTTAYAM
DISTRICT, PIN-686 013
WP(C).35387,38544,41551
41963 & 42253/2018 2
6 SREEKANTH S
AGED 41 YEARS
S/O. SANKARAN NAMBOOTHIRI, PROPRIETOR, THOTTATHIL
DRISYA CABLE, MARANGATTUPALLY P.O, KOTTAYAM
DISTRICT, PIN-686 635
7 ARJUNAN A.S.
AGED 48 YEARS
S/O. M.R. SIVAN, PROPRIETOR, AISWARYA CABLE
COMMUNICATION, MATTAKKARA P.O, KOTTAYAM DISTRICT,
PIN-686564
8 SUNITHA R.
AGED 37 YEARS
D/O. RADHAKRISHNAPILLAI, PROPRIETOR, AKSHARA CABLE
COMMUNICATION, MATTAKKARA P.O, KOTTAYAM DISTRICT,
PIN-686 564
9 P.R. BIJUKUMAR
AGED 46 YEARS
S/O. REGHU RAMAN ACHARI, PROPRIETOR, WINNER SAT
CABLE NETWORKS, PUTHETTUKUNNEL BUILDING, MANJOOR
P.O, KURUPPANTHARA, KOTTAYAM DISTRICT, PIN-686 603
10 SABU P.K
AGED 51 YEARS
S/O. KUTTY T.K, PROPRIETOR, ADITHYA CABLE KOLLAD,
KOLLAD P.O, KOTTAYAM DISTRICT, PIN-686 004
11 GEORGE JOSEPH
AGED 44 YEARS
S/O. M.V. JOSEPH, PROPRIETOR, GEO CABLE TV NETWORK,
PALAKARA, KADUTHURUTHY P.O, KOTTAYAM DISTRICT, PIN-
686 604
12 ABHILASH R
AGED 40 YEARS
S/O. N. RAJAPPAN, PROPRIETOR, STAR NET CABLE
VISION, CHEMPUMKALAYIL, KUMARANALLOOR P.O, KOTTAYAM
DISTRICT, PIN-686 016
13 SUNIL K. SEBASTIAN
AGED 50 YEARS
S/O. K.P. SEBASTIAN, PROPRIETOR, DENITTA CABLE
NETWORK, KURIANAD P.O, KOTTAYAM DISTRICT, PIN-686
636
14 T.S. AJIKUMAR
AGED 51 YEARS
WP(C).35387,38544,41551
41963 & 42253/2018 3
S/O. SREEDHARAN NAIR, PROPRIETOR, SREERAM CABLE
VISION, LAKKATTOOR P.O, KOTTAYAM DISTRICT, PIN-
686502
15 SAJIMON P.K.
AGED 43 YEARS
S/O. KUNJUMON, PROPRIETOR, NEW SAT CTV NETWORK,
PUTHENPURAGAL, ARUNOOTTIMANGALAM P.O, KOTTAYAM
DISTRICT, PIN-686604
16 RAJESH C.B.
AGED 45 YEARS
S/O. BHASKARAN C.G, PROPRIETOR, VISHNU VISION
CABLES, VELOOR P.O, KOTTAYAM DISTRICT, PIN-686 003
17 SHAJI K
AGED 51 YEARS
S/O. KUNJAN KUNJACHAN, PROPRIETOR, STAR VISION,
THAYYIL BUILDING, KARAPUZHA P.O, KOTTAYAM DISTRICT,
PIN-686 003
18 DIPU K.M
AGED 32 YEARS
S/O. MOHANAN, PROPRIETOR, DRISYA COMMUNICATION
CABLE TV,
GANDHIGRAM, KURICHITHANAM P.O, KOTTAYAM DISTRICT,
PIN-686 634
19 ANIL KUMAR K.P.
AGED 46 YEARS
S/O. PURUSHOTHAMAN NAIR, PROPRIETOR, NEW WAVE
VISION CABLE TV NETWORK, NSS KARAYOGAM BUILDG,
THIRUVANCHOOR P.O, KOTTAYAM DISTRICT, PIN-686 019
20 K.K. SUNIL
AGED 48 YEARS
S/O. K.V. KESAVAN NAMBOOTHIRI, PROPRIETOR, THIRD
EYE CTV, KIZHAKKEKUZHIYADI ILLAM, PUNNATHURA (W)
P.O, ETTUMANOOR, KOTTAYAM DISTRICT, PIN-686631
21 K.M. KURIAN
AGED 57 YEARS
S/O. KORAH UTHUPPU, PROPRIETOR, ALVIN CABLE T.V. ,
AMAYANNOOR P.O, PADINJAREMANALEL, KOTTAYAM
DISTRICT, PIN-686019
22 SHANI MATHEW
AGED 51 YEARS
S/O. P.S. MATHEW, PROPRIETOR, CHOICE VISION CABLE
NETWORK, AMAYANNOOR P.O, PADINJAREKUTTU, KOTTAYAM
WP(C).35387,38544,41551
41963 & 42253/2018 4
DISTRICT, PIN-686 019
23 V.N. VIJAYAKUMAR
AGED 54 YEARS
S/O. T.K. NARAYANAN NAIR, PROPRIETOR, SIGMA SAT
VISION, MANJAMATTAM, MOOZHOOR P.O, KOTTAYAM
DISTRICT, PIN-686 507
24 ANIL KUMAR K
AGED 48 YEARS
S/O. P.N. KRISHNANKUTTY, PROPRIETOR, POOTHARAYIL
CABLE VISION, PARAMACKIL KAVALA, KURUMULLOOR P.O,
KOTTAYAM DISTRICT, PIN-686 632
25 BIJU VARGHESE
AGED 39 YEARS
S/O. VARGHESE, PROPRIETOR, RIYA CABLE VISION,
APPAMCHIRA, POOZHIKAL P.O, KOTTAYAM DISTRICT, PIN-
686 604
26 DRISYA CABLE NETWORK
PARUTHUMPARA, KUZHIMATTOM P.O, KOTTAYAM DISTRICT,
PIN -686533, REPRESENTED BY ITS PARTNER P.J.
CHACKO, AGED 54 YEARS, S/O. P.P. JOSEPH.
27 SUPER CABLE VISION
PANAMPADI JUNCTION, VELOOR P.O, KOTTAYAM DISTRICT,
PIN-686 003, REPRESENTED BY ITS PARTNER M.S. RAJAN,
AGED 53 YEARS, S/O. SUKUMARAN.
28 JOSE MATHEW
AGED 57 YEARS
S/O. C.P. MATHAI, PROPRIETOR, AADAM VISION CABLE
NETWORK, CHHENGALALM P.O, KOTTAYAM DISTRICT, PIN-
686585
29 M.K. PRADEEP
AGED 41 YEARS
S/O. KUNJUMON, PROPRIETOR, MEGHADOOTH CABLE VISION,
MANVATTOM P.O, MEMURI, KURUPPANTHARA, KOTTAYAM
DISTRICT, PIN-686 603
30 MANEESH T.M.
AGED 39 YEARS
S/O. KUNJUMON, PROPRIETOR, THATTAMPARAMBIL CABLE
VISION, ONAMTHURUTH P.O, NEENDOOR, ATHIRAMPUZHA,
KOTTAYAM DISTRICT, PIN-686 602
31 JOSE JOSEPH @ SAJI JOSEPH
AGED 45 YEARS
WP(C).35387,38544,41551
41963 & 42253/2018 5
S/O. JOSEPHH VARKEY PROPRIETOR, CENTRAL CABLE NET
WORK, NAZRETH HILL P.O, KURAVILANGAD, KOTTAYAM
DISTRICT, PIN-686 633
32 SANAL KUMAR T.N.
AGED 43 YEARS
S/O. NEELAKANDAN NAMBOOTHIRI, PROPRIETOR, SUPER
STAR CABLE NET WORK (STAR VISION CABLE), THELLAKAM,
ETTUMANOOR, KOTTAYAM DISTRICT, PIN-686 631
33 ANIL KUMAR P.G
AGED 39 YEARS
S/O. GOPALAKRISHNAN NAIR, PROPRIETOR, TOP NET CABLE
VISION, MEVADA, THODANAL, KOTTAYAM DISTRICT, PIN-
686 573
34 MANOJ S. NAIR
AGED 43 YEARS
S/O. SIVARAMAN NAIR, PROPRIETOR, NEW TO VISION
CABLE NET WORK, KOZHUVANAL, KOTTAYAM DISTRICT, PIN-
686 573
35 B. VILASINI
AGED 62 YEARS
W/O. GOPALAKRISHNAN NAIR, PROPRIETOR, TOP VISION,
MEVADA, KOTTAYAM DISTRICT, PIN-686 573
BY ADVS.
SRI.M.A.ABDUL HAKHIM
SRI.JOSEPH GEORGE (KANNAMPUZHA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY I AND P R DEPARTMENT
SECRETARIAT THIRUVANANTHAPURAM-695001
2 THE DISTRICT COLLECTOR/DISTRICT MAGISTRATE
KOTTAYAM DISTRICT, CIVIL STATION, KOTTAYAM, PIN-686
001
3 THE DISTRICT COLLECTOR/DISTRICT MAGISTRATE
ERNAKULAM DISTRICT, CIVIL STATION, KAKKANAD,
COCHIN-682 030
4 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
INFORMATION AND BROAD CASTING, ROOM NO. 560 A WING,
SHASTRI BHAVAN, NEW DELHI-11002
WP(C).35387,38544,41551
41963 & 42253/2018 6
5 TELECOM REGULATORY AUTHORITY OF INDIA.
MAHANAGAR, DOOR SANCHAR BHAVAN, JAWAHARLAL NEHRU
MARG, NEW DELHI-11002, REPRESENTED BY ITS
SECRETARY.
6 DEN NET WORKS LIMITED
KOSHY ARCADE, OPPOSITE OBRON MALL, ANCHUMANA
BYEPASS ROAD, ERNAKULAM, PIN-682 024, REPRESENTED
BY ITS REGIONAL HEAD.
BY ADV. SRI.P.JAYABAL MENON
OTHER PRESENT:
GP PRINCY XAVIER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.01.2019, ALONG WITH WP(C).38544/2018, WP(C).41551/2018,
WP(C).41963/2018, WP(C).42253/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).35387,38544,41551
41963 & 42253/2018 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY ,THE 17TH DAY OF JANUARY 2019 / 27TH POUSHA, 1940
WP(C).No. 38544 of 2018
PETITIONER/S:
CABLE OPERATORS WELFARE ASSOCIATION
JAIHIND BUILDING, KUMBALAPALLY ROAD,
CHALIKKAVATTOM, VENNALA P.O., ERNAKULAM,
REPRESENTED BY ITS PRESIDENT NAVEEN V.D.
BY ADVS.SRI.M.A.ABDUL HAKHIM
SRI.JOSEPH GEORGE (KANNAMPUZHA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, I AND PR DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
2 THE DISTRICT COLLECTOR/
DISTRICT MAGISTRATE, ERNAKULAM DISTRICT, CIVIL
STATION, KAKKANAD, COCHIN, PIN-682030.
3 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY, MINISTRY OF
INFORMATION AND BROAD CASTING, ROOM NO.560,A-WING,
SHASTHRI BHAVAN, NEW DELHI, PIN-11002.
4 TELECOM REGULATORY AUTHORITY OF INDIA,
MAHANAGAR, DOOR SANCHAR BHAVAN, JAWAHARLAL NEHRU
MARG, NEW DELHI, PIN-11002 REPRESENTED BY ITS
SECRETARY.
5 DEN NET WORKS LIMITED,
KOSHY ARCADE, OPPOSITE OBERON MALL, ANCHUMANA
BYEPASS ROAD, ERNAKULAM PIN-682024, REPRESENTED BY
ITS REGIONAL HEAD.
BY ADV. SRI.DINESH R.SHENOY, CGC
WP(C).35387,38544,41551
41963 & 42253/2018 8
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.01.2019, ALONG WITH WP(C).42253/2018, WP(C).41963/2018,
WP(C).41551/2018, WP(C).35387/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY ,THE 17TH DAY OF JANUARY 2019 / 27TH POUSHA, 1940
WP(C).No. 41551 of 2018
PETITIONER/S:
1 PRASAD C.,
AGED 46 YEARS
S/O.CXHAKRAYUDAN,PROPRIETOR,KRISHNA CABLE NET
WORK,AVALOOKKUNNU.P.O,ALAPPUZHA-688006.
2 JOSE MATHEW
AGED 43 YEARS
S/O.P.K.MARKOSE,PROPRIETOR,MARK VISION,
KANJRAMCHIRA WARD,ALAPPUZHA-688007.
3 LALAN.V.R,
AGED 57 YEARS
S/O RAGHAVAN,PROPRIETOR,NEW FRIENDS CABLE NET
WORK,MARARIKULAM SOUTH,ALAPPUZHA-688522.
4 SANTHOSH KUMAR.R
AGED 47 YEARS
S/O.PARAMESWARAN NAIR,PROPRIETOR.MALAYALA
VISION,KOTTAMULANGARA,AVALOOKKUNNU.P.O-688006.
5 KRISHNAKUMAR
AGED 45 YEARS
S/O AYYAPPAN NAIR,PROPRIETOR.SPACE
CONNECTIONS,KOTTAMKULANGAR,AVALOOKKUNNU.P.O,ALAPPUZ
WP(C).35387,38544,41551
41963 & 42253/2018 9
HA-688006.
6 DEEPA.C.R,
AGED 44 YEARS
D/O.SIVANPILLAI,PROPRIETOR.DAY VISION CABLE TV,
MUHAMMA,ALAPPUZHA-688525.
7 BIYAS.B
AGED 40 YEARS
S/O.P.M.BASHEER,PROPRIETOR,VISMAYA CABLE VISION,ESI
BEECH WARD,ALAPPUZHA-688011.
8 JASMIN SHIBU
AGED 43 YEARS
W/O SHIBU,PROPRIETOR.V.K.COMMUNICATIONS,
ZACHARIYA BAZAR,ALAPPUZHA-688012.
9 SEBASTIAN JOSEPH
AGED 50 YEARS
S/O JOSEPH,PROPRIETOR.KARUKAPARAMBIL NET
WORK,PUNNAPRA,ALAPPUZHA-688004.
10 SAJEER.K.C,
AGED 36 YEARS
S/O.KOYA,PROPRIETOR,METRO CABLE VISION,
VALIYAKULAM WARD,ALAPPUZHA-688001.
11 RASHEED
AGED 42 YEARS
S/O.AZEES,P.ROPRIETOR .ALLEPPEY TELEVISION NET
WORKS,MULLATHU WARD,THIRUVAMPADY.P.O,
ALAPPUZHA-688002.
12 ANILKUMAR.K.S
AGED 44 YEARS
S/O.SADASIVAN NAIR,PROPRIETOR.ANU SREE
COMMUNICATIONS,NORTH ARYAD.P.O,ALAPPUZHA-688538.
13 SIFANA.V.S,
AGED 26 YEARS
D/O.SHAJI,PROPRIETOR.G AND G CABLE NET WORK,
MANNANCHERRY,ALAPPUZHA-688538.DEPUTY COMMISSIONER
OF POLICE(LAW AND ORDER),
14 KOYA,
AGED 63 YEARS
S/O YUSEF,PROPRIETOR.K A NET WORK,VALIYAKULAM
WARD,ALAPPUZHA-688001.
WP(C).35387,38544,41551
41963 & 42253/2018 10
15 VINOD KUMAR
AGED 37 YEARS
S/O.VISWANATHAN,PROPRIETOR.LOVE STAR CABLE
VISION,AVALOOKKUNNU.P.O,ALAPPUZHA-688006.
16 DOMINIC SAVIO
AGED 36 YEARS
S/O.THOMAS VARGHESE,PROPRIETOR.NEW
VISION,KUTHIRAPANTHI,THIRUVAMBADY.P.O,
ALAPPUZHA-688002.
17 JYOTHI.B
AGED 43 YEARS
W/O.P.T.SAJIMON,PROPRIETOR.STAR VISION,
PUTHUPARAMBIL BUILDING,ERAYILKADAVU,
KOTTAYAM-686007.
18 MANJU MANOJ
AGED 40 YEARS
W/O.MANOJ,PROPRIETOR.NAJAKEEYA VISION CABLE
NETWORK,CHETTIKKUNNU,MARIYAPPALLY,NATTAKOM,
KOTTAYAM-686013.
19 JOSEPH JOY
AGED 78 YEARS
S/O.JOSEPH,PROPRIETOR.SUPERSTAR CABLE
VISION,MANNANAM,KOTTAYAM DISTRICT.
20 T.T.THOMAS
AGED 76 YEARS
S/O THOMMANK,PROPRIETOR.TOM VISION,NEENDOOR,
CHAMAKKALA,KOTTAYAM DISTRICT.
21 SAJEEV KUMAR
AGED 49 YEARS
S/O.DHARMAJAN,PROPRIETOR,SEVENESS
NETWORK,VAYALA,KOTTAYAM DISTRICT.
BY ADVS.
SRI.M.A.ABDUL HAKHIM
SRI.JOSEPH GEORGE (KANNAMPUZHA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,1 AND PR
DEPARTMENT,SECRETARIAT,THIRUVANANTHAPURAM-695001.
2 THE DISTRICT COLLECTOR/DISTRICT MAGISTRATE
ERNAKULAM DISTRICT,CIVIL STATION,KAKKANAD,
COCHIN-682030.
WP(C).35387,38544,41551
41963 & 42253/2018 11
3 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY,MINISTRY OF
INFORMATION AND BROAD CASTING,ROOM.NO.560,A0-
WING,SHASTHRI BHAVAN,NEW DELHI-110002.
4 TELECOM REGULATORY AUTHORITY OF INDIA,
MAHANGAR,DOOR SANCHAR BHAVAN,JAWAHARLAL NEHRU
MARG,NEW DELHI-110002,REPRESENTED BY ITS SECRETARY.
5 DEN NET WORKS LIMITED,
KOSHY ARCADE,OPPOSITE OBRON MALL,ANCHUMANA BYEPASS
ROAD,ERNAKULAM,
PIN-682024,REPRESENTED BY ITS REGIONAL HEAD.
BY ADV. KUM.S.KRISHNA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.01.2019, ALONG WITH WP(C).42253/2018, WP(C).41963/2018,
WP(C).38544/2018, WP(C).35387/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).35387,38544,41551
41963 & 42253/2018 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY ,THE 17TH DAY OF JANUARY 2019 / 27TH POUSHA, 1940
WP(C).No. 41963 of 2018
PETITIONER/S:
1 RADHAKRISHNAN V.
AGED 52 YEARS
S/O.VELAPPAN NAIR,PROPRIETOR,SREYAS CABLE
VISION,T.C 21/507,AMBIKA BHAVAN,PALLITHANAM,
KARAMANA.P.O,THIRUVANANTHAPURAM,KERALA-695002.
2 VIJAYA BHASKER.V
AGED 50 YEARS
S/O.VISWANATHAN,PROPRIETOR-CABLE LINKS,T.C
20/59(51),RADHA NIVAS,PNRA 52B,KARAMANA.P.O,
THIRUVANANTHAPURAM,KERALA-695002.
3 G.K SELVAKUMAR,
AGED 42 YEARS
S/O.GANGADHARAN PILLAI,KARTHIKA PROPRIETOR-CABLE
NETWORK,T.C 54/1445,GANGA,SOMAN
NAGAR,NEDUMCAUD,KARAMANA.P.O,
THIRUVANANTHAPURAM,KERALA-695002.
4 PRADEEPKUMAR.N
AGED 45 YEARS
S/O NARAYANAN,PROPRIETOR-PUNARTHAM CABLE
NETWORK,GOURI BHAVAN,MANIKANTESWARAM.P.O,
THIRUVANANTHAPURAM,KERALA-695013.
5 NAGARAJAN.V
AGED 46 YEARS
WP(C).35387,38544,41551
41963 & 42253/2018 13
S/O VISWANATHAN,PROPRIETOR-CABLE LINK,T.C
23/446,VALIYASALA,CHALAI.P.O,THIRUVANANTHAPURAM,
KERALA-695036.
6 ROYNOLD JOSEPH GOMEZ
AGED 48 YEARS
S/O JOSEPH GOMEZ,PROPRIETOR-RUFI CABLE NETWORK,
T.C 30/1649(1),BETHEL,CHAYAKUDI LANE,PETTAH.P.O,
THIRUVANANTHAPURAM,KERALA-695024.
7 B.SUNILKUMAR
AGED 46 YEARS
S/O BAGAVATHEESWARAN,PROPRIETOR-KAVYA CABLE
NETWORK,T.C 39/1696(10),KRWA
58,KURIYATHI,MANACAUD.P.O,
THIRUVANANTHAPURAM,KERALA-695009.
8 G.JAYACHANDRAN,
AGED 47 YEARS
S/O GANAPATHY,PROPRIETOR-GREAT THREE CABLE
NETWORK,T.C 20/876(5),SNRA 21,SASTHA
NAGAR,KARAMANA.P.O,THIRUVANANTHAPURAM,
KERALA-695002.
9 PRATHEESH.J.S,
AGED 35 YEARS
S/O JAYADEVAN,PROPRIETOR-STARNET CALBE NETWORK,
PRADEESH BHAVAN,VP8/603,PANANKARA,KODUNGANOOR.P.O,
THIRUVANANTHAPURAM,KERALA-695013.
10 S.NEELAKANDA DAS,
AGED 45 YEARS
S/O SUBBIAH PILLAI,PROPRIETOR,S.M CABLE TV,T.C
38/618,
KAMUKUVILAKAM
STREET,CHALAI,THIRUVANANTHAPURAM,KERALA-695036.
11 SHARMILA.V,
AGED 45 YEARS
W/O VIJAYA BHASKER,PROPRIETOR-VISMAYA
COMMUNICATIONS,T.C 20/50(51),RADHA NIVAS,PNRA 52B,
PREM NAGAR,KARAMANA.P.O,THIRUVANANTHAPURAM,KERALA-
695002.
12 SAFEER.M
AGED 46 YEARS
S/O MUHAMMED ABDUL KHADER,PROPRIETOR-UNITECH CABLE
NETWORK,T.C.20/2127,CHEELANTHIVILAKAM,
KARAMANA.P.O,THIRUVANANTHAPURAM,KERALA-695002.
WP(C).35387,38544,41551
41963 & 42253/2018 14
13 SREELATHA.V.S,
AGED 44 YEARS
W/O SAGAR,PROPRIETOR-AKASH TELE
ENTERTAINERS,CHANDIKALAYAM,CHANGA.P.O,
VELLANAD,THIRUVANANTHAPURAM,KERALA-695542.
14 PARAMESWARAN NAIR.N
AGED 55 YEARS
S/O NARAYANA PILLAI,PROPRIETOR-PARM CABLE,
T.C 21/1622A,NEDUMCAUD,KARAMANA,
THIRUVANANTHAPURAM,KERALA-695002.
15 RINA ROYNOLD GOMEZ,
AGED 44 YEARS
W/O ROYNOLD JOSEPH GOMEZ,PROPRIETOR-RUFI
NETWORK,T.C 30/1649(1),BETHEL,CHEYAKUDI ROAD,
PETTAH.P.O,THIRUVANANTHAPURAM,KERALA-695024.
16 MANJU.N,
AGED 40 YEARS
W/O NAGARAJAN,PROPRIETOR-PRIYA CEBLE NETWORK,
T.C 21/215(11),RADHA NIVAS,SCRA 100A,1ST STREET,
SWAMI VIVEKANDA LANE,KARAMANA.P.O,
THIRUVANANTHAPURAM,KERALA-695002.
17 B.JAYACHANDRAN,
AGED 51 YEARS
S/O BHASKARAN NAIR,PROPRIETOR-HOTLINE CABLE
NETWORK,T.C38/2852,PAZHAYASALA,CHENTHITTA,
THIRUVANANTHAPURAM,KERALA-695036.
18 K.KRISHNAKUMAR
AGED 45 YEARS
S/O KRISHNANKUTTY,PROPRIETOR-CEE CEE NETWORK,
CHIRAKKUZHI VEEDU,ERUMODE,ARYNAD.P.O,
THIRUVANANTHAPURAM,KERALA-695542.
19 NAVEENKUMAR.A,
AGED 51 YEARS
S/O ANANDA PRABHU,PROPRIETOR,UNIVERSAL VISION
WORKS,T.C 20/2659,KERAMANA.P.O,THIRUVANANTHAPURAM,
KERALA-695002.
20 VENUGOPAL.C,
AGED 44 YEARS
S/O CHANDRANATHAN,PROPRIETOR-DEVI AND AISWARYA
CABLE NETWORKS,K.P 4/992,6TH STONE,KARAKULAM.P.O,
THIRUVANANTHAPURAM,KERALA-695564.
21 SURESH KUMAR.M
WP(C).35387,38544,41551
41963 & 42253/2018 15
AGED 44 YEARS
S/O MANI,PROPRIETOR-STAR VISION CABLE NETWORK,
MEPPUKADA,MALAYINKIL,THIRUVANANTHAPURAM,KERALA-
695571
22 LAL KUMAR.S,
AGED 46 YEARS
S/O SUKUMARAN,PROPRIETOR-DHEEPAM CABLE
NETWORK,MEPPUKADA,KAPPIVILA,KOLLODE,
THIRUVANANTHAPURAM,KERALA-695571.
23 SATHEESH KUMAR.T.M
AGED 46 YEARS
S/O.THANKAPPAN,PROPRIETOR-AAKASH KATTAKADA CABLE
NETWORK,NEAR TREASURY,KATTAKADA,
THIRUVANANTHAPURAM,KERALA-695572.
24 UDAYA KUMAR.K
AGED 52 YEARS
S/O KRISHNA ASHARI,PROPRIETOR-VINAYAKA CABLE
NETWORK,KRISHNALAYAM,ALAMUKKU,POOVACHAL.P.O,
THIRUVANANTHAPURAM,KERALA-695575.
25 ABHILASH.M.D
AGED 43 YEARS
S/O MADHAVAN,PROPRIETOR-AMMU CABLE VISION,
PROPRIETOR-AMMU CABLE VISION,ARASUMOODU,
URIACODE,THIRUVANANTHAPURAM,KERALA-695543.
26 RAJESH.R
AGED 48 YEARS
S/O RAMACHANDRAN NAIR,PROPRIETOR,LEKSHMY CABLE
VISION,T.C 49/931,KONCHIRAVILA,MANACAUD.P.O,
THIRUVANANTHAPURAM,KERALA-695009.
27 ANILKUMAR.C
AGED 46 YEARS
S/O CHANDRAN,PROPRIETOR A.S.CABLE NETWORK,
T.C 67/1734(1),THURAKKARA,SIVADEEPAM,KALLADIMUGAM,
MANACAUD.P.O,THIRUVANANTHAPURAM,KERALA-695009.
28 SUNILKUMAR.G,
AGED 40 YEARS
S/O GOPINATHAN,PROPRIETOR-SREE CABLE VISION,
CHARUVILA VEEDU,PLAVARA,PACHA.P.O,
THIRUVANANTHAPURAM,KERALA-695562.
29 LALU.S
AGED 39 YEARS
WP(C).35387,38544,41551
41963 & 42253/2018 16
S/O SASIDHARAN NAIR,PROPRIETOR-BHARATH CABLE
NETWORK,CHANDRIKA VILASOM,PIRAPPINTHALA,
THALAYAL,BALARAMAPURAM.P.O,THIRUVANANTHAPURAM,KERAL
A-695501.
30 SUDARSANKUMAR.V
AGED 57 YEARS
S/O VELAYUDHAN NAIR,PROPRIETOR-KANAKUZHY CABLE
NETWORK,HARI BHAVAN,KULATHUMMEL,KATTAKADA.P.O,
THIRUVANANTHAPURAM,KERALA-695572.
31 SANTHOSH KUMAR.J.P
AGED 50 YEARS
S/O JANARDANAN NADAR,PROPRIETOR-SANDEEP
COMMUNICATIONS,T.C
52/454,POOZHIKUNNU,INDUSTRIALESTATE,
THIRUVANANTHAPURAM,KERALA-695019.
32 VINOD KUMAR.S
AGED 43 YEARS
S/O SASIDHARAN NAIR,PROPRIETOR-AB VISION,
48/20-27,AYANIVILA PUTHENVEEDU,THRIKKANNAPURAM,
THIRUVANANTHAPURAM,KERALA-695006.
33 BIJUKUMAR.C
AGED 43 YEARS
S/O CHELLAPPAN NAIR,PROPRIETOR-ROYAL CABLE
VISION,PURATHAVILA VEEDU,ANNOOR,KUNNAPUZHA,
THRIKKANNAPURAM,THIRUMALA,THIRUVANANTHAPURAM,KERALA
-695006.
34 S.VINUKUMAR
AGED 40 YEARS
S/O SADIDHARAN,PROPRIETOR-SREE PUTHURKONAM CABLE
NETWORK,MALAVIKA,HARITHA NAGAR-
68,VAYALIKKADA,VATTIYOORKAVU,THIRUVANANTHAPURAM,KER
ALA-695013.
35 RAJESH.B,
AGED 40 YEARS
S/O BALAKRISHNAN,PROPRIETOR-VIGNESHWARA CABLE
NETWORK,SOUMYA BHAVAN,KIUNDUVILOM,PERUKAVU,
PEYAD.P.O,THIRUVANANTHAPURAM,KERALA-695573.
36 RATHEESH RAVI
AGED 42 YEARS
S/O RAVI,PROPRIETOR-SIURYA CABLE NETWORK,T.C
10/42,PLAVILA VEEDU,PIPINMOODU,SASTHAMANGALAM.P.O,
THIRUVANANTHAPURAM,KERALA-695010.
WP(C).35387,38544,41551
41963 & 42253/2018 17
37 N.RAMESH
AGED 55 YEARS
S/O NEELAKANTAN NAIR,PROPRIETOR-MASS
COMMUNICAITIONS,T.C 40/578,KARTHIKA,KURIATHI,
MANACAUD,THIRUVANANTHAPURAM,KERALA-695009.
BY ADVS.
SRI.M.A.ABDUL HAKHIM
SRI.JOSEPH GEORGE (KANNAMPUZHA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,I AND PR DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-695001.
2 THE DISTRICT COLLECTOR/DISTRICT MAGISTRATE,
ERNAKULAM DISTRICT,CIVIL STATION,
KAKKANAD,COCHIN-682030.
3 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY,MINISTRY OF
INFORMATION AND BROAD CASTING,ROOM NO.560,
A-WING,SHASTHRI BHAVAN,NEW DELHI-11002.
4 TELECOM REGULATORY AUTHORITY OF INDIA
MAHANGAR,DOOR SANCHAR BHAVAN,JAWAHARLAL NEHRU
MARG,NEW DELHI-11002,REPRESENTED BY ITS SECRETARY.
5 DEN NET WORKS LIMITED
KOSHY ARCADE,OPPOSITE OBRON MALL,ANCHUMANA BYEPASS
ROAD,ERNAKULAM,PIN-682024,REPRESENTED BY ITS
REGIONAL HEAD.
BY ADV. SRI.K.THYAGARAJESWARAN, CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.01.2019, ALONG WITH WP(C).42253/2018, WP(C).41551/2018,
WP(C).38544/2018, WP(C).35387/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).35387,38544,41551
41963 & 42253/2018 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY ,THE 17TH DAY OF JANUARY 2019 / 27TH POUSHA, 1940
WP(C).No. 42253 of 2018
PETITIONER/S:
1 RAMACHANDRAN.H
AGED 52 YEARS
S/O. S.HARIHARAN, PROPRIETOR DIVINE CABLE TV NET
WORK, T.C.NO.43/490-5, HARMONY KBAC 40(C)
VALLAKADAVU, TRIVANDRUM, PIN-695008.
2 P.SURESH KUMARM
AGED 65 YEARS
S/O.PADMANABHA PILLAI, PROPRIETOR DRISYA FABLE TV
NETWORK, T.C.NO.29/413 (2) CHITRA, PETTAH, P.O
TRIVANDRUM, PIN-695024.
3 HARISH.N.R.
AGED 50 YEARS
S/O.S.N.PILLAI, PROPRIETOR SWASTIK TELESYSTEMS,
SNRWA 55, SUBHASH NAGAR, TRIVANDRUM, PIN-695008.
4 K.UNNIKRISHNAN NAIR
AGED 49 YEARS
WP(C).35387,38544,41551
41963 & 42253/2018 19
S/O.KRISHNANKUTTY NAIR, PROPRIETOR PRIAY CABLE NET
WORK, CLRA 82SREEVARAHAM, MANACAUD, TRIVADNRUM, PIN
-695009.
5 S.PARAMESWARAN
AGED 48 YEARS
S/O.M.SIVARAMAN, PROPRIETOR MUDRA CABLE NET WORK,
CRA-111, JAPADH, CHEMPAKASSERY, PERUNTHANNI,
TRIVANDRUM, PIN-695008.
6 B.KUMAR
AGED 55 YEARS
S/O.BHAGAVATHEESHWARA IYER, PROPRIETOR VINAYAKA
CABLE VIDEO VISION, T.C.NO.37/68A VAZHAPALLY
JUNCTION, WEST STREET, FORT, TRIVANDRUM, PIN-
695023.
7 RAJESH.N.
AGED 48 YEARS
S/O.NEELAKANTAN NAIR, PROPRIETOR MAS CABLE NETWORK,
NANDHANAM, T.C.NO.41/386(2) MANACAUD.P.O.,
TRIVANDRUM, PIN-695009.
8 R.VENUGOPALAN NAIR,
AGED 35 YEARS
S/O.RAMA KUMAR, PROPRIETOR SHIVA CABLE NET WORK,
AGRA 74, ASWATHY, PEROORKADA.P.O., TRIVADNRUM, PIN-
695008.
9 PRASANTH KUMAR.G.R
AGED 44 YEARS
K.GANGADHARAN PILLAI, PROPRIETOR NEW VISION CABLE
NETWORK, THIRUVATHIRA, MARUTHOOR, VATTAPPARA,
TRIVANDRUM PIN-695015.
10 SURESH KUMAR.A.S
AGED 43 YEARS
S/O.SUDHAKARAN, PROPRIETOR SHIVASAKTHI CABLE NET
WROK, LEELABHAVAN, INDIRA NAGAR, PEROORKADA.P.O.,
TRIVANDRUM, PIN-695008.
11 G.R.PRAKASH KUMAR
AGED 44 YEARS
S/O.K.G.GANGADHARAN NAIR, PROPRIETOR DRISHYA CABLE
VISION, ACHUTHAM, SAUHRIDA NAGAR, NEDUMOM, MUKKOLA,
TRIVANDRUM, PIN-695015.
12 KUMARI BINDU.R.
AGED 44 YEARS
D/O.V.R.NAIR, PROPRIETOR DEVI CABLE NET WORK, CLRA
WP(C).35387,38544,41551
41963 & 42253/2018 20
82, SREEVARAHAM, MANACAUD, TRIVANDRUM, PIN-695009.
13 BINDHU.T.S
AGED 44 YEARS
D/O.THANKAPPAN NAIR, PROPRIETOR VRINDHA CABLE NET
WORK, DEVI KRIPA, NEAR KUDAPPANAKUNNU.P.O.,
TRIVANDRUM, PIN-695043.
14 SAJEEV.S.
AGED 43 YEARS
S/O.L.SIVANANDHAN, PROPRIETOR STAR CABLE VISION,
SIVALAYAM, MUKKOLA.P.O., MUKKOLA, TRIVANDRUM, PIN-
695015.
15 APARNA.V.
AGED 23 YEARS
D/O.G.VENKATARAMAKRISHNAN, PROPRIETOR AIYSHMA CABLE
NET WORK, T.C.NO.40/1555, EAST PUTHEN STREET,
MANACAUD, TRIVANDRUM, PIN-695009.
16 SANIL KUMAR.S.
AGED 43 YEARS
S/O.SURENDRAN, PROPRIETOR SK CABLE NET WORK,
AYILATH,TC 16/757(2), MUDIPURA LANE, JAGATHY,
TRIVADNRUM, PIN-695014.
17 SHOBANAV.
AGED 23 YEARS
D/O.VENKATARAMAKRISHNAN PROPRIETOR AISHMAS CABLE
NET WORKS, T.C.NO.40/1457(2), THIRD PUTHEN STREET,
MANACAUD, TRIVANDRU, PIN-695009.
18 REVATHY.N
AGED 45 YEARS
D/O.NARAYANAN, PROPRIETOR DVN CABLE, T.C.NO.40/316,
SECOND PUTHEN STREET, MANACAUD, TRIVANDRUM PIN-
695009.
19 RAJALAKSHMY
AGED 44 YEARS
D/O.M.SUBRAMANIAN, PROPRIETOR TRANSINDIA NETWROKS,
TC NO.40/152, FPSRA 122, MANACAUD, TRIVANDRUM, PIN-
695009.
20 G.VENKATARAMAKRISHNAN
AGED 53 YEARS
S/O.P GANAPATHY, PROPRIETOR VRK VISION,
T.C.NO.37/1262(1), G.G.NIVAS, SOUTH FORT,
TRIVANDRUM, PIN-685023.
WP(C).35387,38544,41551
41963 & 42253/2018 21
21 PRADEEP KUMAR S.
AGED 53 YEARS
S/O.R.SUKUMARAN NAIR, PROPRIETOR SHINE CABLE
NETWORK, ELLIPODE, TRIVANDRUM, PIN-695002.
22 SWAMI RAJ
AGED 45 YEARS
S/O.RAMACHANDRAN PROPRIETOR PERFECT DIGITAL CABLE
NET WORK, T.C.NO.20/1091, MNRA-11, MANAS NAGAR,
KARAMANA.P.O., TRIVANDRUM, PIN-695002.
23 V.S.GAUTHAM,
AGED 48 YEARS
S/O.VENURAJAN, PROPRIETOR MOON WALK CABLE NETWORK,
TC.50/1671, KALADY, AGRA-2, TRIVANDRUM, PIN-695002.
24 AJOTH KUMAR
AGED 46 YEARS
S/O.SREEDHARAN NAIR, SREHARI, PROPRIETOR MASS CABLE
NETWORK, T.C.NO.41/1164, 13, KNAR PNRA 110,
MANACAUD, TRIVANDRUM, PIN-695009.
25 VARDHA
AGED 43 YEARS
S/O.RAMAYYANB, PROPRIETOR A A CABLE NET WORK,
T.C.NO.20/1173(2) MELARANOOR, KARAMANA.P.O.,
TRIVANDRUM, PIN-695002.
26 VIJAYAN NAIR
AGED 58 YEARS
S/O.APPUKUTTAN, PROPRIETOR ASWATHY CANBLE NET WORK,
EDAGRAMOM, KARUMOM, TRIVANDRUM, PIN-695002.
27 DISH AND VIDEO NET WORK,
37/1262, SANKAR NIVAS, SOUTH RAMPART, STREET ROAD,
TRIVANDRUM, PIN-695008 REPRESENTED BY ITS MANAGING
PARTNER RAMACHANDRAN.H
28 ANIL KUMAR
AGED 40 YEARS
S/O.VIJAYAN, PROPRIETOR JITH CABLE, MELAMCODE,
NEMOM.P.O, TRIVANDRUM, PIN-695020.
29 S.SURESH BABU
AGED 51 YEARS
S/O.K.SIVANANDAN, PROPRIETOR MAKAYIRAM CABLE
NETWORK, TC 48/1071, VIKAS NAGAR, AMBALATHARA,
POONTHURA.PO, TRIVANDRUM, PIN-695026.
30 UDAYAKUMAR
WP(C).35387,38544,41551
41963 & 42253/2018 22
AGED 41 YEARS
S/O.GOPINATH, PROPRIETOR NANATHANA COMMUNICATION,
PLAMOODU, POTHENGODE.P.O, TRIVANDRUM, PIN-695584.
31 RATHEESH
AGED 31 YEARS
S/O.SADASIVAN PILLAI, PROPRIETOR THIRUVAMBADY CABLE
NETWORK, MEENARA, PIRAPPANGODE, VENJARAMOODU.P.O,
TRIVANDRUM, PIN-695607.
BY ADVS.
SRI.M.A.ABDUL HAKHIM
SRI.JOSEPH GEORGE (KANNAMPUZHA)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, I PR DEPARTMENT,
SECRETARIAT, TRIVADNRUM-695001.
2 THE DISTRICT COLLECTOR/DISTRICT MAGISTRATE,
TRIVANDRUM DISTRICT, CIVIL STATION,
KUDAPPANAKKUNNU, TRIVANDRUM, PIN-695043.
3 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
INFORMATION AND BOARD CASTING, ROOM NO.560, A-WING,
SHASTHRI BHAVAN, NEW DELHI-11002.
4 TELECOM REGULATORY AUTHOIRTY OF INDIA
MAHANAGAR, DOOR SANCHAR BHAVAN, JAWAHARLAL NEHRU
MARG, NEW DELHI-11002, REPRESENTED BY ITS
SECRETARY.
5 SITI NET WORK LIMITED,
REGISTERED OFFICE AT 4TH FLOOR, MADHU INDUSTRIAL
ESTATE, P.B.ROAD, WORLI, MUMBAI-400018, REPRESENTED
BY ITS MANAGING DIRECTOR.
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.JOSON MANAVALAN
SRI.K.JOHN MATHAI
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
WP(C).35387,38544,41551
41963 & 42253/2018 23
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.01.2019, ALONG WITH WP(C).41963/2018, WP(C).41551/2018,
WP(C).38544/2018, WP(C).35387/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
ANU SIVARAMAN, J.
-----------------------------------------------
W.P(C).Nos. 35387, 38544,
41551, 41963 & 42253 of 2018
-----------------------------------------------
Dated this the 17th day of January, 2019
JUDGMENT
It is submitted by learned counsel for the petitioners that the issue raised in these writ petitions is covered by the judgment in W.P(C).No.21577 of 2018. This Court in the said judgment held that the writ petition is maintainable before this Court, in spite of the fact that there is a contractual relationship between the petitioners and the Multi System Operator. Relying on Regulation 17 of the Telecommunication (Broadcasting and Cable) Services Inter Connection (Addressable Systems) Regulations, 2017, this Court held that Multi System Operator is amenable to writ jurisdiction under Article 226 of the Constitution of India and that it is not permissible to disconnect the signals without recourse to the procedure as referable under the Regulations. A direction had been issued to the 6 th respondent therein not to disconnect the signals of television channels without recourse to Regulation 17.
2. The learned counsel appearing for the Multi System Operator would contend that the specific contention raised by WP(C).35387,38544,41551 41963 & 42253/2018 25 the said respondent that the issue was a dispute which could be considered by the TDSAT under Section 14A(2) of the Telecom Regulatory Authority of India Act, 1997, has not been considered by this Court in the said judgment.
3. I am of the opinion that since this Court has held that the disconnection could not be made without recourse to the procedure as provided in the Regulation referred to in the judgment, this Court considered the issue of availability of the alternate remedy also.
These writ petitions are therefore disposed of following the judgment in W.P(C).No.21577 of 2018 and directing that no disconnection shall be effected without the due procedure as provided in Regulation 17 of Regulation 1 of 2017.
Sd/-
ANU SIVARAMAN JUDGE vgs17/1 WP(C).35387,38544,41551 41963 & 42253/2018 26 APPENDIX OF WP(C) 35387/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 1ST PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 2ND PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 3RD PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 5TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P6 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 6TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P7 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 7TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P8 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 8TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P9 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 9TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P10 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 10TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P11 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 11TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P12 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 12TH PETITIONER ISSUED BY THE 1ST RESPONDENT. WP(C).35387,38544,41551 41963 & 42253/2018 27 EXHIBIT P13 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 13TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P14 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 14TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P15 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 15TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P16 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 16TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P17 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 17TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P18 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 18TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P19 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 19TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P20 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 20TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P21 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 21ST PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P22 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 22ND PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P23 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 23RD PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P24 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 24TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P25 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 25TH PETITIONER ISSUED BY THE 1ST RESPONDENT. WP(C).35387,38544,41551 41963 & 42253/2018 28 EXHIBIT P26 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 1ST PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P27 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 2ND PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P28 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 3RD PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P29 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P30 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 5TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P31 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 6TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P32 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 7TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P33 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 8TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P34 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 9TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P35 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 10TH PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P36 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C0 NO.32435/2018
EXHIBIT P37 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.32377/2018
EXHIBIT P38 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.21577/2018
WP(C).35387,38544,41551 41963 & 42253/2018 29 APPENDIX OF WP(C) 38544/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A PHOTOSTAT COPY OF THE CERTIFICATE OF REGISTRATION ISSUED BY THE REGISTRAR.
EXHIBIT P2 A PHOTOSTAT COPY OF THE LIST OF MEMBERS OF THE PETITIONER EXHIBIT P3 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.6681/2018 EXHIBIT P4 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.35387/2018 WP(C).35387,38544,41551 41963 & 42253/2018 30 APPENDIX OF WP(C) 41551/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 1ST PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P2 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 2ND PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P3 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 3RD PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P4 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P5 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 5TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P6 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 6TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P7 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 7TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P8 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 8TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P9 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 9TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P10 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 10TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P11 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 11TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P12 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 12TH PETITIONER ISSUED BY THE 3RD RESPONDENT. WP(C).35387,38544,41551 41963 & 42253/2018 31 EXHIBIT P13 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF MR. SURESH PREDECESSOR OF THE 13TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P14 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 14TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P15 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 16TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P16 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 17TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P17 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 18TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P18 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 18TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P19 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 19TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P20 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 20TH PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P21 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 21ST PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P22 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.21577/2018.
WP(C).35387,38544,41551 41963 & 42253/2018 32 APPENDIX OF WP(C) 41963/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 1ST PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P2 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 2ND PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P3 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 3RD PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P4 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P5 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 5TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P6 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 6TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P7 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 7TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P8 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 8TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P9 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 9TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P10 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 10TH WP(C).35387,38544,41551 41963 & 42253/2018 33 PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P11 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 11TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P12 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 12TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P13 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 13TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P14 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 14TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P15 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 15TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P16 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 16TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P17 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 17TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P18 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 18TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P19 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 19TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P20 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 20TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
WP(C).35387,38544,41551 41963 & 42253/2018 34 EXHIBIT P21 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 21ST PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P22 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 22ND PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P23 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 23RD PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P24 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 24TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P25 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 25TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P26 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 26TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P27 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 27TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P28 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 28TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P29 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 29TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P30 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 30TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P31 A PHOTOSTAT COPY OF THE CALBE TV WP(C).35387,38544,41551 41963 & 42253/2018 35 REGISTRATION CERTIFICATE OF THE 31ST PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P32 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 32ND PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P33 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 33RD PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P34 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 34TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P35 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 35TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P36 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 36TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P37 A PHOTOSTAT COPY OF THE CALBE TV REGISTRATION CERTIFICATE OF THE 37TH PETITIONER ISSUED BY THE POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P38 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.21577/2018.
WP(C).35387,38544,41551 41963 & 42253/2018 36 APPENDIX OF WP(C) 42253/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 1ST PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P2 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 2ND PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P3 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 3RD PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P4 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 4TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P5 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 5TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P6 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 6TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P7 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 7TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P8 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 8TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P9 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 9TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P10 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 1OTH WP(C).35387,38544,41551 41963 & 42253/2018 37 PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P11 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 11TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P12 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 12TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P13 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 13TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P14 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 14TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P15 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 15TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P16 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 16TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P17 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 17TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P18 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 18TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P19 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 19TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P20 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 20TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
WP(C).35387,38544,41551 41963 & 42253/2018 38 EXHIBIT P21 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 21ST PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P22 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 22ND PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P23 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 23RD PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P24 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 24TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P25 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 25TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P26 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 26TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P27 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 27TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P28 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 28TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P29 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 29TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P30 A PHOTOSTAT COPY OF THE CABLE TV REGISTRATION CERTIFICATE OF THE 30TH PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P31 A PHOTOSTAT COPY OF THE CABLE TV WP(C).35387,38544,41551 41963 & 42253/2018 39 REGISTRATION CERTIFICATE OF THE 31ST PETITIONER ISSUED BY POST OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P32 A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.21577/2018.