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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(7)(b) in The Maharashtra Universities Act, 1994

(b)where the vacancy occurs in the office of the Vice-Chancellor because of death, resignation or otherwise, and it cannot be conveniently and expeditiously filled in accordance with the provisions of sub-sections (1) to (4);