Calcutta High Court (Appellete Side)
Fire Services Workers Union vs Unknown on 9 December, 2021
09.12.2021
Court No.25
Item No.37
SB
WPA 2770 of 2019
In the matter of : Fire Services Workers Union, WB & Ors.
Mr. Bhaskar Ghosh .... For the Petitioners
None appears on behalf of the respondents when the
matter is called on for hearing.
Petitioners are directed to serve notice upon the respondents intimating that the matter will be listed for further consideration on 13.12.2021.
Let the matter appear in the list for further hearing on 13.12.2021 (Krishna Rao, J.)