Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Uttarakhand - Subsection Section 122(4) in Uttarakhand Co-Operative Societies Act, 2003 (4)In the Direct recruitment of employees of class I and II the Chairman of the concerned society shall be a member of selection Board/committee.
