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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

28. Sand exempted from payment of Seigniorage fee.

- The sand required for weaker sections Housing programme and other State Government schemes is exempted from payment of Seigniorage Fees on Certificate issued by the District Collector or any other Officer nominated by him.