Section 436 in Rajasthan Land Revenue (Land Records) Rules, 1957
436. Report on agricultural conditions.
- (i) A brief monthly report on the agricultural condition of the district shall be sent by the Collector to the Director of Agriculture not later than the 4th day of each month. The Government has directed that the report should present a complete and accurate picture of the position at the end of the month to enable the Government to form a true opinion of the agricultural situation and prospects of the State.(ii)The material for drawing up of this report shall be collected from all the Tehsils of the district. The report, shall contain a statement of rainfall and another of prices. Tehsil rates shall be the rates of the principal market towns in the Tehsil and the district prices shall be the average of those reported from the Tehsils and not those prevailing at the headquarters of the district.(iii)The reports should be divided into paragraphs and should deal with the following subjects:-(a)Character of rainfall.(b)The progress of agricultural operations.(c)The state of standing crops.(d)The prospects and probable outturn of the harvest.(e)Serious damage, if any, done to crops by insects, blight, hail, storms. Hoods and other natural calamities.(f)The condition of agricultural stock.(g)Marked fluctuations in prices of food grains or in the course of trade in agricultural staples.(h)The failure of pasturage and fodder.(i)The condition of labour and agricultural population, and(j)General remarks.(iv)The reports for the months given below should also give additional information on the points noted against each:-December-Outturn of the cane cropFebruary-A general estimate of the Rabi yield.April-Outturn of all important Rabi crops.September-A general estimate of Kharif crop.October An estimate of the yield of cotton crop.November Outturn of all important Kharif crops.Alluvion and Diluvian Rules
