Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 19 April, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2427 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH) Dated : 19-04-2023 Parties through their counsel.
Due to paucity of time, the matter could not be taken up. List the matter after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 4/20/2023 11:40:32 AM