Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(4) in The Karnataka State Minorities Commission Act 1994 (4)The salary and allowances payable to the Chairman and allowances payable to other mem-bers shall be defrayed out of the grants referred to in sub-section (2) of section 12.
