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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(b) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(b)been charged for mass copying by the University or the Commissioner or for any such misconduct which bears on the reputation of the institution concerned;