Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(2) in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990 (2)No application under sub-section (1) shall be entertained, if it is not made within a period of four months from the date of the order.
