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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(4) in Gujarat State Council for Physiotherapy Rules, 2013

(4)Every declaration shall state the description and true place of abode of the declarant, and where a fact stated in a declaration is not within his personal knowledge, the source of information, and grounds for the belief of the declarant in its truthfulness shall be accurately and fully stated.Any declaration or part thereof which is made in contravention of these rules shall not be accepted as evidence.