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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

State of Bihar - Subsection

Section 241(2)(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)issue a service certificate to each of such building worker in Form-XXIV annexed to these rules to such building workers on termination of his service on account of completion of such work or for any other reason;