Allahabad High Court
Ram Nath Yadav vs Hemant Kumar on 19 April, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 104 of 2011 Petitioner :- Ram Nath Yadav Respondent :- Hemant Kumar Petitioner Counsel :- K.K. Mishra @ Balram,P.K. Tiwari Hon'ble Rajes Kumar,J.
List in the week commencing 2.5.2011. The office is directed to give report about the service of notice.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011 OP