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Union of India - Section

Section 31 in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

31. Transmission Losses.

- In line with the provisions of Regulation 6.5 of Scheduling and Despatch Procedure of Grid Code and Regulation 6 on Application of losses while scheduling of contracts of the Procedure for sharing of ISTS losses, the transmission losses shall be shared as per the following methodology:
(a)Withdrawal PoC losses as applicable shall be applied at the interface.
(b)Injection PoC losses of respective injection grid shall be applied at the interface.
(c)Net schedule at Indian end of the Cross Border Transmission Link shall be arrived at after applying injection PoC loss of the concerned injection zone and withdrawal PoC loss