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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(2)Auction. - Where two or more persons are interested in the strip, there shall be auction between those whose plots or building adjoining the strip of land provided that before auctioning such strip of land a public notice shall be issued.