Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(2)(b) in Andhra Pradesh Goods and Services Tax Rules, 2017

(b)The information asked for in clause (a) shall be furnished within a period of three months or within such further period as may be extended by the Chief Commissioner in this behalf.