Punjab-Haryana High Court
Arvind Kumar Sachdev & Another vs Ajay Chaturvedi & Others on 1 June, 2012
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CIVIL REVISION NO.3579 OF 2012 (O&M)
DATE OF DECISION : 1st JUNE 2012
Arvind Kumar Sachdev & another
.... Petitioners
Versus
Ajay Chaturvedi & others
.... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : Mr. Shireesh Gupta, Advocate for the petitioners.
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L. N. MITTAL, J. (ORAL)
Learned counsel for the petitioners seeks permission to withdraw the instant revision petition.
Dismissed as withdrawn.
1st June, 2012 (L. N. MITTAL)
'raj' JUDGE