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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(11) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

11.0Responsibilities of Owner/ Agent.- 11.1 Owner/ Agent shall make a true and correct declaration of the dangerous good to be handled in the Port and those in transit through the Port, whether in containers or other packages.