Supreme Court - Daily Orders
Steel Authority Of India Ltd. vs Dcit,Circle 9(1),New Delhi on 3 January, 2014
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ITEM NO.25 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).37842/2013
(From the judgement and order dated 12/08/2013 in ITA No.328/2013 of The
HIGH COURT OF DELHI AT N. DELHI)
STEEL AUTHORITY OF INDI Petitioner(s)
VERSUS
DCIT,CIRCLE 9(1),NEW DELHI Respondent(s)
(With prayer for interim relief and office report)
WITH
SLP(C) NO. 37973 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 38818 of 2013
(With prayer for interim relief and office report)
Date: 03/01/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. Dhruv Mehta, Sr. Adv.
Mr. Rahul Kaushik, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice, returnable on 3rd March, 2014. Dasti, in addition, is permitted. As requested, Counter Affidavit shall be filed by 1st March, 2014. Tag with SLP (C) 31121 of 2012.
|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |