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Supreme Court - Daily Orders

Steel Authority Of India Ltd. vs Dcit,Circle 9(1),New Delhi on 3 January, 2014

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ITEM NO.25                  COURT NO.11              SECTION IIIA

             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).37842/2013

(From the judgement and order dated 12/08/2013 in ITA         No.328/2013   of   The
HIGH COURT OF DELHI AT N. DELHI)

STEEL AUTHORITY OF INDI                               Petitioner(s)

                   VERSUS

DCIT,CIRCLE 9(1),NEW DELHI                            Respondent(s)

(With prayer for interim relief and office report)

WITH
SLP(C) NO. 37973   of 2013
(With prayer for   interim relief and office report)
SLP(C) NO. 38818   of 2013
(With prayer for   interim relief and office report)

Date: 03/01/2014    These Petitions were called on for hearing today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE DIPAK MISRA

For Petitioner(s)         Mr. Dhruv Mehta, Sr. Adv.
                       Mr. Rahul Kaushik, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                             O R D E R

Issue notice, returnable on 3rd March, 2014. Dasti, in addition, is permitted. As requested, Counter Affidavit shall be filed by 1st March, 2014. Tag with SLP (C) 31121 of 2012.

|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |