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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6)(c) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(c)If none of the legal heirs of the deceased assignees are eligible for assignment or are not willing to take up the land on assignment, the land shall revert to the Government.