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Union of India - Section

Section 10 in The Press Council (Procedure For Inquiry) Regulations, 1979

10. Decision by the Council

.-(1) The Council shall after pursuing the record of the case, pass orders giving its decision, or it may remit the case to the Committee for such further inquiry as the Council may deem necessary and after receipt of its report dispose of the case.
(2)Every case shall be determined by a majority of votes of the members of the Council present and voting, and in the event of the votes being equal, the Chairman shall have a casting vote and shall exercise the same.
(3)The order of the Council shall be communicated in writing to the parties to the case.