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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(2)(a) in West Bengal Co-operative Societies Act, 2006

(a)he has held such share or interest (save in the case of transfer under sections 70, 71, 73 or 74) for not less than one year; and