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Bombay Presidency - Section

Section 53 in The Bombay University Act, 1974

53. Enrolment of students.

- A student to be enrolled as a student of the University should have either passed -
(i)the Matriculation Examination held by the former University of Bombay;
(ii)the Secondary School Certificate Examination conducted by the Maharashtra Secondary School Certificate Examination Board, or any examination held by a Divisional Board established under the Maharashtra Secondary Education Boards Act, 1965, in such subjects and with such standards of attainment as prescribed;
(iii)the Entrance Examination, if any, which may be instituted by the University, with the consent of the State Government, and held in such subjects and in such manner as prescribed, or
(iv)any other examination prescribed as equivalent to the examinations stated above, or
(v)possess such other qualifications as are prescribed.