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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5)(b) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(b)consider all suggestions or objections and the recommendations, if any, of the Central Transmission Utility or the State Transmission Utility, as the case may be.