Section 3(2)(b) in Sikkim Medical Registration Act, 2005

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State of Sikkim - Subsection

Section 3(2)(b) in Sikkim Medical Registration Act, 2005

(b)two members to be elected from amongst themselves by the members of the Faculties of Medicine of the University established by any law for the time being in force in the State of Sikkim; and

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State of Sikkim - Subsection

Section 3(2)(b) in Sikkim Medical Registration Act, 2005