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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(6)(a) in The Wild Life (Protection) (Orissa) Rules, 1974

(a)Any person who is entitled to hunt a dangerous animal under a special game hunting licence or a big game hunting licence and who wounds such animal shall do his utmost to kill the game.