Rajasthan High Court - Jaipur
Jyoti Choudhary D/O Late Shri Sompal ... vs State Of Rajasthan on 5 August, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Bail Cancellation Application No. 46/2019
Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Bail Cancellation Application No. 47/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Criminal Bail Cancellation Application No. 48/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Kapil Gupta For Respondent(s) : Mr. Deepak Chauhan through VC Mr. Pankaj Gupta For State : Mr. Riyasa Ali, P.P. HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 05/08/2020 Learned counsel for the respondent is directed to file reply to the application.
Last opportunity.
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