Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 83(1)] [Section 83] [Entire Act] State of Kerala - Subsection Section 83(1)(a) in Kerala Cooperative Societies Act, 1969 (a)an order of the Registrar made under sub-section (2) of section 7 refusing to register a society; or