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Union of India - Section

Section 7 in New Mangalore Part Trust (Licensing of Stevedores) Regulation 2009

7. Issue of new stevedoring License.

- The new stevedoring license will be issued after inviting application by advertisement in the local daily. The consideration of such application may be reviewed in that regard shall be in accordance with the regulations. The purpose to provide every person who wishes to apply for a license on an opportunity to make an application to be considered by the Chairman in accordance with law, and Port Regulations.