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[Cites 0, Cited by 1] [Section 2(41)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(41)(i) in The Bihar Prohibition And Excise Act, 2016

(i)the leaves, small stalks and flowering or fruiting tops of the Indian hempplant (Cannabis Sativa L) including all forms known as bhang, siddhi or ganja