Section 10(2)(b) in The General Provident Fund (U.P.) Rules, 1985

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State of Uttar Pradesh - Subsection

Section 10(2)(b) in The General Provident Fund (U.P.) Rules, 1985

(b)In the case of a subscriber on deputation to an Undertaking located outside Uttar Pradesh the said dues shall be recovered and forwarded to the Account Officer through a Bank Draft of the State Bank of India every month by that Undertaking.

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State of Uttar Pradesh - Subsection

Section 10(2)(b) in The General Provident Fund (U.P.) Rules, 1985