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Patna High Court - Orders

M/S Bhagwati Timber vs The State Of Bihar & Ors on 2 January, 2019

Author: Sanjay Priya

Bench: Sanjay Priya

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.2862 of 2015
                  ======================================================
                  M/s Bhagwati Timber

                                                                                  ... ... Petitioner/s
                                                       Versus
                  The State Of Bihar & Ors

                                                                         ... ... Respondent/s
                  ======================================================
                                                                                        with
                                Civil Writ Jurisdiction Case No. 2711 of 2015
                  ======================================================
                  M/s Wasif Plywood Works

                                                                                  ... ... Petitioner/s
                                                       Versus
                  The State Of Bihar & Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  (In Civil Writ Jurisdiction Case No. 2862 of 2015)
                  For the Petitioner/s      :       Mr.Praveen Kumar, Advocate.
                  For the Respondent/s      :       Mr.Sc1- M.K. Sinha,
                  (In Civil Writ Jurisdiction Case No. 2711 of 2015)
                  For the Petitioner/s      :       Mr. Praveen Kumar,
                  For the Respondent/s      :       Mr.Geeta Kumari
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
                                        ORAL ORDER

8    02-01-2019

Counsel affidavit has already been filed on behalf of the State.

With consent of parties, put up this matter on 9.1.2019 under the same heading.

(Sanjay Priya, J) S.Ali/-

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