Patna High Court - Orders
M/S Bhagwati Timber vs The State Of Bihar & Ors on 2 January, 2019
Author: Sanjay Priya
Bench: Sanjay Priya
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2862 of 2015
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M/s Bhagwati Timber
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2711 of 2015
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M/s Wasif Plywood Works
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 2862 of 2015)
For the Petitioner/s : Mr.Praveen Kumar, Advocate.
For the Respondent/s : Mr.Sc1- M.K. Sinha,
(In Civil Writ Jurisdiction Case No. 2711 of 2015)
For the Petitioner/s : Mr. Praveen Kumar,
For the Respondent/s : Mr.Geeta Kumari
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CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
ORAL ORDER
8 02-01-2019Counsel affidavit has already been filed on behalf of the State.
With consent of parties, put up this matter on 9.1.2019 under the same heading.
(Sanjay Priya, J) S.Ali/-
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