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Bombay High Court

M/S. Religare Finvest Limited vs Novelty Power And Infratec Ltd. And ... on 6 December, 2019

Author: G.S.Kulkarni

Bench: G. S. Kulkarni

      CRP                             1    21-35, 36-44, 46-69, 71-72, 74-80 .doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                  EXECUTION APPLICATION NO. 169 OF 2014

Phoenix Arc Pvt. Ltd.                           ...         Applicant/Claimant
            V/s.
Soumil Mukesh Parikh                            ...         Respondent

                                  AND
                  EXECUTION APPLICATION NO. 170 OF 2014

Phoenix Arc Pvt. Ltd.                           ...         Applicant/Claimant
            V/s.
Ashok Lalchand Raysoni                          ...         Respondent

                                  AND
                  EXECUTION APPLICATION NO. 171 OF 2014

Phoenix Arc Pvt. Ltd.                           ...         Applicant/Claimant
            V/s.
Raghunath Babu Poojari                          ...         Respondent

                                  AND
                  EXECUTION APPLICATION NO. 172 OF 2014

M/s. Reliance Capital Ltd.                      ...         Applicant/Claimant
            V/s.
Chandan Ramesh Arora & Anr.                     ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 174 OF 2014

The Saraswat Co-op. Bank Ltd.                   ...         Applicant/Claimant
           V/s.
Mr. Mohd Mazhar Abid Ali & Ors.                 ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 175 OF 2014

M/s. Narang Enterprises                         ...         Applicant/Claimant
            V/s.
M/s. Fair Lady                                  ...         Respondent

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                                   AND
                   EXECUTION APPLICATION NO. 176 OF 2014

Ozon Overseas Pvt. Ltd.                            ...         Applicant/Claimant
             V/s.
S. S. Facade Pvt. Ltd.                             ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 178 OF 2014

M/s. Jotex Silk Industries                         ...         Applicant/Claimant
            V/s.
M/s. Lalitkumar Lalchand                           ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 179 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Mr. Nilesh Kumar Yadav & Anr.                      ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 180 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Mr. Sheshnath Singh & Anr.                         ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 181 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Mr. Shaikh Munwar Husain & Anr.                    ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 182 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Smt. Supriya A. Nalgotre & Anr.                    ...         Respondents




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                                   AND
                   EXECUTION APPLICATION NO. 184 OF 2014

New India Co-op. Bank Ltd.                          ...         Applicant/Claimant
            V/s.
Mrs. Neeta Dinesh Shinde & Ors.                     ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 185 OF 2014

New India Co-op. Bank Ltd.                          ...         Applicant/Claimant
            V/s.
M/s. Jaiswal Auto Gas & Ors.                        ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 186 OF 2014

New India Co-op. Bank Ltd.                          ...         Applicant/Claimant
           V/s.
Mr. Sandesh Sakharam Tamhankar & Anr.               ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 193 OF 2014

M/s. Religare Finvest Ltd.                          ...         Applicant/Claimant
            V/s.
Novelty Power And Infratec Ltd. & Ors.              ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 196 OF 2014

The Saraswat Co-op. Bank Ltd.                       ...         Applicant/Claimant
             V/s.
Mr. Aarif Yusufali Divasali & Anr.                  ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 197 OF 2014

The Cosmos Co-op. Bank Ltd., Borivali Branch        ...         Applicant/Claimant
            V/s.
M/s. Koffee Break Pictures Ltd.                     ...         Respondent




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                                  AND
                  EXECUTION APPLICATION NO. 199 OF 2014

The Cosmos Co-op. Bank Ltd.                        ...         Applicant/Claimant
            V/s.
Mrs. Sanjay Ganpat Padwal                          ...         Respondent

                                  AND
                  EXECUTION APPLICATION NO. 200 OF 2014

The Cosmos Co-op. Bank Ltd.                        ...         Applicant/Claimant
            V/s.
Mrs. Smita Jitendra Malode & Ors.                  ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 203 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Tajaddin Alladin Shaikh & Anr.                     ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 204 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Pankaj Devidas Badkar & Anr.                       ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 205 OF 2014

M/s. Shriram Transport Finance Co. Ltd.            ...         Applicant/Claimant
            V/s.
Deepakkumar Anil Gupta & Anr.                      ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 211 OF 2014

Magma Fincorp Ltd.                                 ...         Applicant/Claimant
            V/s.
Mr. Sohanlal Gupta                                 ...         Respondent




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                                   AND
                   EXECUTION APPLICATION NO. 213 OF 2014

M/s. Religare Finvest Ltd.                       ...         Applicant/Claimant
            V/s.
Chirag Satish Desai                              ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 214 OF 2014

Kotak Mahindra Bank Ltd.                         ...         Applicant/Claimant
            V/s.
Karsan Raysi Prajapati                           ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 215 OF 2014

M/s. Religare Finvest Ltd.                       ...         Applicant/Claimant
            V/s.
Shlok Media Pvt. Ltd. & Ors.                     ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 216 OF 2014

Kotak Mahindra Bank Ltd.                         ...         Applicant/Claimant
           V/s.
Mahendrakumar Lajpatrai Arya & Anr.              ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 217 OF 2014

Kotak Mahindra Bank Ltd.                         ...         Applicant/Claimant
            V/s.
Shriniwas Bacchulal Padia                        ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 218 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
           V/s.
Pandey Ramchandra & Ors.                         ...         Respondents




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                                   AND
                   EXECUTION APPLICATION NO. 219 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
           V/s.
Santra Devashish & Ors.                          ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 220 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
            V/s.
Kharat Pravin Sambhaji & Ors.                    ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 221 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
            V/s.
Mrs. Batul Email Presswala & Ors.                ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 222 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
            V/s.
Mr. Jadhav Sanjay Dhondu & Ors.                  ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 223 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
             V/s.
Mr. Patil Tanaji Pandurang & Ors.                ...         Respondents


                                   AND
                   EXECUTION APPLICATION NO. 224 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
           V/s.
Mr. Shee Bhabatosh Madanmohan & Ors.             ...         Respondents



                                                                                     6/10



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                                   AND
                   EXECUTION APPLICATION NO. 225 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
           V/s.
Mr. Rehman Hasibul & Ors.                        ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 226 OF 2014

The Saraswat Co-op. Bank Ltd.                    ...         Applicant/Claimant
            V/s.
Mr. Nirmal Prabhakar Krishna                     ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 227 OF 2014

Shivaji Park Gymkhana                            ...         Applicant/Claimant
             V/s.
Mr. Bellimagga Govindappa Prasad                 ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 228 OF 2014

M/s. Central Warehousing Corporation             ...         Applicant/Claimant
            V/s.
M/s. Han Motors Pvt. Ltd. & Anr.                 ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 231 OF 2014

Kokan Mercantile Co-op. Bank Ltd.                ...         Applicant/Claimant
           V/s.
Mr. Hamdulay Aslam Ismail & Ors.                 ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 232 OF 2014

M/s. Y2K Fashion Pvt. Ltd.                       ...         Applicant/Claimant
            V/s.
M/s. Red Life Style Pvt. Ltd.                    ...         Respondent




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                                  AND
                  EXECUTION APPLICATION NO. 235 OF 2014

Shriram Transport Finance Co. Ltd.              ...         Applicant/Claimant
            V/s.
Mr. Satya Prakash Suraj Prasa Oza & Anr.        ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 236 OF 2014

Shriram Transport Finance Co. Ltd.              ...         Applicant/Claimant
            V/s.
Mr. Shrinarayan R. Pal & Anr.                   ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 240 OF 2014

New India Co-op. Bank Ltd.                      ...         Applicant/Claimant
            V/s.
M/s. S. Video & Ors.                            ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 241 OF 2014

New India Co-op. Bank Ltd.                      ...         Applicant/Claimant
           V/s.
Mr. Sandeep Raghunath Kadam & Ors.              ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 242 OF 2014

New India Co-op. Bank Ltd.                      ...         Applicant/Claimant
            V/s.
Mr. Vivek Sudhakar Sawant & Anr.                ...         Respondents

                                  AND
                  EXECUTION APPLICATION NO. 249 OF 2014

M/s. Santosh Industries                         ...         Applicant/Claimant
           V/s.
M/s. Simar Narayan Synthetics                   ...         Respondents




                                                                                    8/10



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                                   AND
                   EXECUTION APPLICATION NO. 250 OF 2014

M/s. Mahakali Syntex                             ...         Applicant/Claimant
           V/s.
M/s. Simar Narayan Synthetics                    ...         Respondents

                                   AND
                   EXECUTION APPLICATION NO. 254 OF 2014

Kotak Mahindra Bank                              ...         Applicant/Claimant
           V/s.
Sharad Arjun Jadhav                              ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 255 OF 2014

Kotak Mahindra Bank                              ...         Applicant/Claimant
            V/s.
Sunil Shivaram Parab                             ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 256 OF 2014

Kotak Mahindra Bank                              ...         Applicant/Claimant
           V/s.
Satwantsingh Jaggasing Sangar                    ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 257 OF 2014

Kotak Mahindra Bank                              ...         Applicant/Claimant
            V/s.
Monical Vellaiyan Shettiyar                      ...         Respondent

                                   AND
                   EXECUTION APPLICATION NO. 259 OF 2014

Kotak Mahindra Bank                              ...         Applicant/Claimant
           V/s.
Rampal Ramnath Nirmal                            ...         Respondent



                                                                                     9/10



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                                       AND
                       EXECUTION APPLICATION NO. 260 OF 2014

Kotak Mahindra Bank                                         ...         Applicant/Claimant
           V/s.
Mohdhussain Kassam Majedia                                  ...         Respondent

                                       AND
                       EXECUTION APPLICATION NO. 261 OF 2014

Kotak Mahindra Bank                                         ...         Applicant/Claimant
            V/s.
Rajendra K. Kochhar                                         ...         Respondent


None for the Parties.


                           CORAM :      G. S. KULKARNI, J.

DATE : 6th December, 2019. P.C.:-

These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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