Bombay High Court
M/S. Religare Finvest Limited vs Novelty Power And Infratec Ltd. And ... on 6 December, 2019
Author: G.S.Kulkarni
Bench: G. S. Kulkarni
CRP 1 21-35, 36-44, 46-69, 71-72, 74-80 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 169 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Soumil Mukesh Parikh ... Respondent
AND
EXECUTION APPLICATION NO. 170 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Ashok Lalchand Raysoni ... Respondent
AND
EXECUTION APPLICATION NO. 171 OF 2014
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Raghunath Babu Poojari ... Respondent
AND
EXECUTION APPLICATION NO. 172 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Chandan Ramesh Arora & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 174 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Mohd Mazhar Abid Ali & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 175 OF 2014
M/s. Narang Enterprises ... Applicant/Claimant
V/s.
M/s. Fair Lady ... Respondent
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CRP 2 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 176 OF 2014
Ozon Overseas Pvt. Ltd. ... Applicant/Claimant
V/s.
S. S. Facade Pvt. Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 178 OF 2014
M/s. Jotex Silk Industries ... Applicant/Claimant
V/s.
M/s. Lalitkumar Lalchand ... Respondent
AND
EXECUTION APPLICATION NO. 179 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Nilesh Kumar Yadav & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 180 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Sheshnath Singh & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 181 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Shaikh Munwar Husain & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 182 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Smt. Supriya A. Nalgotre & Anr. ... Respondents
2/10
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CRP 3 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 184 OF 2014
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Neeta Dinesh Shinde & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 185 OF 2014
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Jaiswal Auto Gas & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 186 OF 2014
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Sandesh Sakharam Tamhankar & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 193 OF 2014
M/s. Religare Finvest Ltd. ... Applicant/Claimant
V/s.
Novelty Power And Infratec Ltd. & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 196 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Aarif Yusufali Divasali & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 197 OF 2014
The Cosmos Co-op. Bank Ltd., Borivali Branch ... Applicant/Claimant
V/s.
M/s. Koffee Break Pictures Ltd. ... Respondent
3/10
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CRP 4 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 199 OF 2014
The Cosmos Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Sanjay Ganpat Padwal ... Respondent
AND
EXECUTION APPLICATION NO. 200 OF 2014
The Cosmos Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Smita Jitendra Malode & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 203 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Tajaddin Alladin Shaikh & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 204 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Pankaj Devidas Badkar & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 205 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Deepakkumar Anil Gupta & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 211 OF 2014
Magma Fincorp Ltd. ... Applicant/Claimant
V/s.
Mr. Sohanlal Gupta ... Respondent
4/10
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CRP 5 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 213 OF 2014
M/s. Religare Finvest Ltd. ... Applicant/Claimant
V/s.
Chirag Satish Desai ... Respondent
AND
EXECUTION APPLICATION NO. 214 OF 2014
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Karsan Raysi Prajapati ... Respondent
AND
EXECUTION APPLICATION NO. 215 OF 2014
M/s. Religare Finvest Ltd. ... Applicant/Claimant
V/s.
Shlok Media Pvt. Ltd. & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 216 OF 2014
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mahendrakumar Lajpatrai Arya & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 217 OF 2014
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Shriniwas Bacchulal Padia ... Respondent
AND
EXECUTION APPLICATION NO. 218 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Pandey Ramchandra & Ors. ... Respondents
5/10
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CRP 6 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 219 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Santra Devashish & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 220 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Kharat Pravin Sambhaji & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 221 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Batul Email Presswala & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 222 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Jadhav Sanjay Dhondu & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 223 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Patil Tanaji Pandurang & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 224 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Shee Bhabatosh Madanmohan & Ors. ... Respondents
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CRP 7 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 225 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Rehman Hasibul & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 226 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Nirmal Prabhakar Krishna ... Respondent
AND
EXECUTION APPLICATION NO. 227 OF 2014
Shivaji Park Gymkhana ... Applicant/Claimant
V/s.
Mr. Bellimagga Govindappa Prasad ... Respondent
AND
EXECUTION APPLICATION NO. 228 OF 2014
M/s. Central Warehousing Corporation ... Applicant/Claimant
V/s.
M/s. Han Motors Pvt. Ltd. & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 231 OF 2014
Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Hamdulay Aslam Ismail & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 232 OF 2014
M/s. Y2K Fashion Pvt. Ltd. ... Applicant/Claimant
V/s.
M/s. Red Life Style Pvt. Ltd. ... Respondent
7/10
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CRP 8 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 235 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Satya Prakash Suraj Prasa Oza & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 236 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Shrinarayan R. Pal & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 240 OF 2014
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. S. Video & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 241 OF 2014
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Sandeep Raghunath Kadam & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 242 OF 2014
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Vivek Sudhakar Sawant & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 249 OF 2014
M/s. Santosh Industries ... Applicant/Claimant
V/s.
M/s. Simar Narayan Synthetics ... Respondents
8/10
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CRP 9 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 250 OF 2014
M/s. Mahakali Syntex ... Applicant/Claimant
V/s.
M/s. Simar Narayan Synthetics ... Respondents
AND
EXECUTION APPLICATION NO. 254 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Sharad Arjun Jadhav ... Respondent
AND
EXECUTION APPLICATION NO. 255 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Sunil Shivaram Parab ... Respondent
AND
EXECUTION APPLICATION NO. 256 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Satwantsingh Jaggasing Sangar ... Respondent
AND
EXECUTION APPLICATION NO. 257 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Monical Vellaiyan Shettiyar ... Respondent
AND
EXECUTION APPLICATION NO. 259 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Rampal Ramnath Nirmal ... Respondent
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CRP 10 21-35, 36-44, 46-69, 71-72, 74-80 .doc
AND
EXECUTION APPLICATION NO. 260 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Mohdhussain Kassam Majedia ... Respondent
AND
EXECUTION APPLICATION NO. 261 OF 2014
Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Rajendra K. Kochhar ... Respondent
None for the Parties.
CORAM : G. S. KULKARNI, J.
DATE : 6th December, 2019. P.C.:-
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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