Bombay High Court
Pralhad Bapurao Sardiwal And Ors vs The State Of Maharashtra An Ors on 28 September, 2018
Author: S.V. Gangapurwala
Bench: S.V. Gangapurwala
1 wp7841.06
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
WRIT PETITION NO. 7841 OF 2006
PRALHAD BAPURAO SARDIWAL AND ORS
VERSUS
THE STATE OF MAHARASHTRA AN ORS
Office Notes,Office Memoranda Court's or Judge's orders
of Coram,appearances, Court's
orders or directions and CORAM : S.V. GANGAPURWALA &
Registrar's orders S.M. GAVHANE, JJ.
DATED : 28.09.2018 Mr.S.V.Kshirsagar, h/f Mr.A.S.Deshpande, Advocate for the petitioner Mr.S.K.Tambe, AGP for the respondent/State PER COURT:
. Adjournment is sought by the petitioner.
2. Place the matter in the week commencing from 15.10.2015.
[S.M.GAVHANE,J.] [S.V. GANGAPURWALA, J.] VishalK/wp7841.06 ::: Uploaded on - 01/10/2018 ::: Downloaded on - 02/10/2018 01:13:33 :::