Section 68 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
68. Other matters of importance to be noted in Deputy Superintendent's journal.
- The Deputy Superintendent shall enter in his journal all instances in which he may have found it necessary to use restraint to any prisoner; any violent outbreak or serious offence, accident, death or other occurrence out of the ordinary routine: applications for the Superintendent's sanction for the employment of prisoners in any special manner or for any unusual expenditure, and whenever it is proposed to draw money for manufactory or jail purposes and a notes bowing the necessity for the same.
