Punjab-Haryana High Court
Land Acquisition Collector vs Gurcharan Singh And Another on 2 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3414 of 2006 (O&M)
Land Acquisition Collector ..... Appellant
vs
Gurcharan Singh and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Balwinder Singh, Advocate, for the appellant.
Mr. Deepak Sharma, Advocate, for respondent no. 1. Mr. B. B. S. Teji, Assistant Advocate General, Punjab. Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.
2.3.2009 ( Rajesh Bindal) vs. Judge