Section 110(2)(ii) in The U.P. Panchayat Raj Act, 1947
(ii)the establishment of [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] [***] [Omitted 'or Nyaya Panchayat' by U.P. Act No. 6 of 2017.] or the constitution of [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.];