Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 88(7) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(7)Nothing in this section shall entitle any person to sub-let rights in respect of the land, of which he has become the land owner under sub-section (I), or which has been settled with him under sub-section (6).