Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(f)"registrar" means the registrar of Indian ships at a port and includes any officer or authority appointed by the Central Government to exercise the powers and discharge the functions of the registrar under these rules;