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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(2)(b) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(b)An Additional Controller shall exercise the same powers and discharge the same duties as a Controller.