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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(1)(a) in The Companies (Profits) Surtax Act, 1964

(a)"chargeable amount", in relation to any previous year, means so much of the chargeable profits of the previous year as exceed the statutory deduction;