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State of Haryana - Section

Section 6 in The Punjab Minor Mineral Concession Rules, 1964

6. Certificate of approval.

- [-] [Omitted by Haryana Government Notification No. SO110/C.A.67/1957/S.15/2001 dated 6.8.2001.][7 to 9A.] [Rules 7 to 9A omitted by Haryana Government Notification No. S.O.153/CA67/157/S.15, dated 9.10.2001.]